Telangana Labour Welfare Fund Act, 1987

An Act to provide for the Constitution of a Fund for the financing of activities to promote welfare of labour in the State of Telangana and for the establishment of board for conducting such activities and for matters connected therewith.

Act number

Act 34 of 1987

Year

1987

Enacted on

14-08-1987

In force from

14 August 1987

Jurisdiction

Telangana State Act

Subjects

Labour And Employment

Read the full text of Telangana Labour Welfare Fund Act, 1987 section by section on LawLens.

Official source: India Code