Telangana Land Encroachment Act, 1905

An Act to provide measures for checking unauthorized occupation of lands which are the property of Government.

Act number
Act 3 of 1905
Year
1905
Enacted on
06-06-1905
In force from
1 June 2016
Jurisdiction
Telangana State Act
Subjects
Land And Property, Administrative Law

Read the full text of Telangana Land Encroachment Act, 1905 section by section on LawLens.

Official source: India Code