Telangana Land Reforms (Ceiling on Agricultural Holdings) Act,1973

An Act to consolidate and amend the law relating to the fixation of ceiling on agricultural holdings and taking over of surplus lands and to provide for the matters connected therewith.

Act number
Act 1 of 1973
Year
1973
Enacted on
01-01-1973
In force from
16 July 1962
Jurisdiction
Telangana State Act
Subjects
Land And Property

Read the full text of Telangana Land Reforms (Ceiling on Agricultural Holdings) Act,1973 section by section on LawLens.

Official source: India Code