Telangana Land Revenue (Additional Wet Assessment) Act, 1975
An Act to provide for the levy of additional land revenue assessment on wet lands in the State of Telangana.
- Act number
- Act 2 of 1975
- Year
- 1975
- Enacted on
- 27-02-1975
- In force from
- 01-07-1984
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation, Land And Property
Read the full text of Telangana Land Revenue (Additional Wet Assessment) Act, 1975 section by section on LawLens.
Official source: India Code