Telangana Land Revenue (Enhancement) Act, 1967

An Act to declare the Government s right to levy and to collect, and to have levied and collected, land revenue, and to provide, for the levy of additional land revenue, and for the levy of land revenue on certain lands in the State of Telangana and for the revision of the cess leviable in respect of all lands and for matters connected therewith.

Act number
Act 8 of 1967
Year
1967
Enacted on
04-10-1967
In force from
4 October 1967
Jurisdiction
Telangana State Act
Subjects
Land And Property, Taxation

Read the full text of Telangana Land Revenue (Enhancement) Act, 1967 section by section on LawLens.

Official source: India Code