Telangana Local Government Service (Declaration as State Civil Service) Act, 1956
An Act to declare the Hyderabad Local Government Service to be a Civil Service of the State of Hyderabad.
- Act number
- Act 20 of 1956
- Year
- 1956
- Enacted on
- 16-08-1956
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Public Service
Read the full text of Telangana Local Government Service (Declaration as State Civil Service) Act, 1956 section by section on LawLens.
Official source: India Code