Telangana Lokayukta Act, 1983

An Act to make provision for the appointment and functions of Lokayukta and Upa-Lokayukta for the investigation of Administrative action taken by or on behalf of the Government of Telangana or certain Local and Public Authorities in the State of Telangana (including any omission and commission in connection with or arising out of such action) in certain cases and for matters connected therewith.

Act number

Act 11 of 1983

Year

1983

Enacted on

25-08-1983

In force from

25 August 1983

Jurisdiction

Telangana State Act

Subjects

Money Laundering And Anti Corruption

Read the full text of Telangana Lokayukta Act, 1983 section by section on LawLens.

Official source: India Code