Telangana Lotteries Act, 1968
An Act to provide for the control and regulation of Lotteries in the State of Telangana.
- Act number
- Act 16 of 1968
- Year
- 1968
- Enacted on
- 13-08-1968
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Administrative Law
Read the full text of Telangana Lotteries Act, 1968 section by section on LawLens.
Official source: India Code