Telangana Medical Practitioners Registration Act, 1968
An Act to consolidate and amend the law relating to the registration of medical practitioners of modern scientific medicine in the State of Telangana and to provide for matters connected therewith.
- Act number
- Act 23 of 1968
- Year
- 1968
- Enacted on
- 12-11-1968
- In force from
- 12 November 1968
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Medical Practitioners Registration Act, 1968 section by section on LawLens.
Official source: India Code