Telangana Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
An Act to Prohibit Violence against Medicare Service Persons and Damage to Property in Medicare Service Institutions and for matters connected therewith and incidental thereto.
- Act number
- Act 11 of 2008
- Year
- 2008
- Enacted on
- 20-04-2008
- In force from
- 18-12-2007
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine, Criminal Law
Read the full text of Telangana Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008 section by section on LawLens.
Official source: India Code