Telangana Metropolitan Planning Committee Act, 2007
An Act to provide for the Constitution of Metropolitan Planning Committee in every Metropolitan Area in the State of Telangana for preparation of draft development plan for the Metropolitan Area as a whole and for matters connected therewith or incidental thereto.
- Act number
- Act 32 of 2007
- Year
- 2007
- Enacted on
- 06-12-2007
- In force from
- 22-10-2007
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development
Read the full text of Telangana Metropolitan Planning Committee Act, 2007 section by section on LawLens.
Official source: India Code