Telangana Mica Act, 1957
An Act to regulate the possession and transport of, and trading in, mica in the State of Telangana.
- Act number
- Act 7 of 1957
- Year
- 1957
- Enacted on
- 27-06-1957
- In force from
- 1 January 1957
- Jurisdiction
- Telangana State Act
- Subjects
- Mines And Minerals
Read the full text of Telangana Mica Act, 1957 section by section on LawLens.
Official source: India Code