Telangana Mining Settlements Act, 1956

An Act to provide for the control and sanitation and housing for workers of Mining Settlements in the State of Telangana.

Act number

Act 44 of 1956

Year

1956

Enacted on

27-09-1956

In force from

27 September 1956

Jurisdiction

Telangana State Act

Subjects

Mines And Minerals, Housing And Urban Development, Labour And Employment, Public Finance

Read the full text of Telangana Mining Settlements Act, 1956 section by section on LawLens.

Official source: India Code