Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

An Act to make provision for regulating in the public interest the trade of certain, minor forest produce by creation of a State monopoly in such trade in the State of Telangana.

Act number

Act 4 of 1971

Year

1971

Enacted on

14-01-1971

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Environment Forests And Wildlife

Read the full text of Telangana Minor Forest Produce (Regulation of Trade) Act, 1971 section by section on LawLens.

Official source: India Code