Telangana Motor Vehicles Taxation Act, 1963
An Act to consolidate and amend the law relating to levy of a tax on motor vehicles in the State of Telangana.
- Act number
- Act 5 of 1963
- Year
- 1963
- Enacted on
- 02-02-1963
- In force from
- 01-04-1963
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Motor Vehicles Taxation Act, 1963 section by section on LawLens.
Official source: India Code