Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008
An Act to provide for the Development, Construction, Management, Operation and Maintenance of mass rapid transit system, and to regulate the working and commercial exploitation of real estate forming part of such mass rapid transit system in municipal areas in the State of Telangana and for matters connected therewith and incidental thereto.
- Act number
- Act 38 of 2008
- Year
- 2008
- Enacted on
- 27-09-2008
- In force from
- 30-06-2008
- Jurisdiction
- Telangana State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 section by section on LawLens.
Official source: India Code