Telangana Mutually Aided Co-operative Societies Act, 1995

An Act to provide for the Voluntary formation of Co-operative Societies as accountable, competitive Self Reliant Business Enterprises, based on thrift self help and Mutual Aid and owned managed and controlled by Members for their Economic and Social betterment and for the matters connected therewith or incidental thereto.

Act number
Act 30 of 1995
Year
1995
Enacted on
17-05-1995
In force from
17 May 1995
Jurisdiction
Telangana State Act
Subjects
Cooperatives And Societies

Read the full text of Telangana Mutually Aided Co-operative Societies Act, 1995 section by section on LawLens.

Official source: India Code