Telangana Non-trading Companies Act, 1962
An Act to provide for the incorporation, regulation and winding up of non-trading corporations with objects confined to the State of Telangana.
- Act number
- Act 2 of 1962
- Year
- 1962
- Enacted on
- 05-02-1962
- In force from
- 01-04-1956
- Jurisdiction
- Telangana State Act
- Subjects
- Companies And Corporate Law
Read the full text of Telangana Non-trading Companies Act, 1962 section by section on LawLens.
Official source: India Code