Telangana Objectionable Performances Prohibition Act, 1956
An Act to provide for the prohibition of public dramatic and certain other performances of an objectionable character in the State of Telangana.
- Act number
- Act 8 of 1956
- Year
- 1956
- Enacted on
- 29-03-1956
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law
Read the full text of Telangana Objectionable Performances Prohibition Act, 1956 section by section on LawLens.
Official source: India Code