Telangana Official Languages Act, 1966

An Act to provide, for the adoption of the Telugu language as the language to be used for the official purposes of the State of Telangana and for the transaction of business in the State Legislature, for the use of any other language also for any of the aforesaid purposes, and for matters connected therewith.

Act number

Act 9 of 1966

Year

1966

Enacted on

13-05-1966

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Constitutional Law

Read the full text of Telangana Official Languages Act, 1966 section by section on LawLens.

Official source: India Code