Telangana Oil Palm (Regulation of Production and Processing) Act, 1993
An Act to provide for the Regulation of Cultivation of Oil Palm and for orderly growth and processing thereof and for matters connected therewith.
- Act number
- Act 3 of 1993
- Year
- 1993
- Enacted on
- 20-01-1993
- In force from
- 20 January 1993
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture, Taxation
Read the full text of Telangana Oil Palm (Regulation of Production and Processing) Act, 1993 section by section on LawLens.
Official source: India Code