Telangana Panchayat Raj Act, 2018
An Act to provide for the constitution of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads and for matters connected therewith or incidental thereto.
- Act number
- Act 5 of 2018
- Year
- 2018
- Enacted on
- 29-03-2018
- In force from
- 30 March 2019
- Jurisdiction
- Telangana State Act
- Subjects
- Elections, Administrative Law, Public Finance, Land And Property
Read the full text of Telangana Panchayat Raj Act, 2018 section by section on LawLens.
Official source: India Code