Telangana Para Medical Board Act, 2006
An Act to provide for the constitution of the Telangana Para Medical Board for the registration of Para Medical Technicians and for the registration of institutions imparting training to such technicians in the State of Telangana and prescribing their qualifications and for matters connected therewith or incidental thereto.
- Act number
- Act 38 of 2006
- Year
- 2006
- Enacted on
- 22-09-2006
- In force from
- 01-08-2006
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Para Medical Board Act, 2006 section by section on LawLens.
Official source: India Code