Telangana Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2015
An act to provide for the Appointment of the Parliamentary Secretaries in the State of Telangana, their Salaries, Allowances and for matters connected therewith or incidental thereto.
- Act number
- Act 7 of 2015
- Year
- 2015
- Enacted on
- 20-04-2015
- In force from
- 19-12-2014
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2015 section by section on LawLens.
Official source: India Code