Telangana Pathology and Anatomy Act, 1955

An Act to provide for the supply of unclaimed bodies of deceased person to teaching medical institutions for the purposes of pathology or anatomical examination and dissection.

Act number

Act 10 of 1955

Year

1955

Enacted on

27-09-1955

In force from

1 January 1955

Jurisdiction

Telangana State Act

Subjects

Health And Medicine

Read the full text of Telangana Pathology and Anatomy Act, 1955 section by section on LawLens.

Official source: India Code