Telangana Pawn Brokers Act, 2002
An Act to Consolidate the Laws relating to Pawn Broking in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 2002
- Year
- 2002
- Enacted on
- 04-03-2002
- In force from
- 4 March 2002
- Jurisdiction
- Telangana State Act
- Subjects
- Banking And Finance
Read the full text of Telangana Pawn Brokers Act, 2002 section by section on LawLens.
Official source: India Code