Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
An Act to provide for the Salaries and Allowances of Ministers, the Speaker and the Deputy Speaker, Parliamentary Secretaries and members of the Legislative Assembly of the State of Telangana and for the removal of certain disqualifications.
- Act number
- Act 2 of 1954
- Year
- 1954
- Enacted on
- 21-01-1954
- In force from
- 04-01-1954
- Jurisdiction
- Telangana State Act
- Subjects
- Constitutional Law, Public Service
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Official source: India Code