Telangana Payment of Taxes (Transfer of Property) Act, 1951
An Act to make provision for the payment of taxes before transfers of property are registered in certain cases.
- Act number
- Act 21 of 1951
- Year
- 1951
- Enacted on
- 28-05-1951
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Payment of Taxes (Transfer of Property) Act, 1951 section by section on LawLens.
Official source: India Code