Telangana Police (Selection and Appointment of Director General of Police (Head of Police Force)) Act, 2018

An Act to provide for Selection and Appointment of Director General of Police (Head of Police Force) and for matters connected therewith or incidental thereto.

Act number

Act 9 of 2018

Year

2018

Enacted on

29-03-2018

In force from

30 March 2018

Jurisdiction

Telangana State Act

Subjects

Public Service

Read the full text of Telangana Police (Selection and Appointment of Director General of Police (Head of Police Force)) Act, 2018 section by section on LawLens.

Official source: India Code