Telangana Prevention of Anti-Social and Hazardous Activities Act, 1980

An Act to make special provisions in the State of Telangana for the prevention of anti-social activities and other activities which are hazardous to the community.

Act number

Act 9 of 1980

Year

1980

Enacted on

18-03-1980

In force from

26-10-1979

Jurisdiction

Telangana State Act

Subjects

Administrative Law

Read the full text of Telangana Prevention of Anti-Social and Hazardous Activities Act, 1980 section by section on LawLens.

Official source: India Code