Telangana Prevention of Begging Act, 1977

An Act to consolidate and amend the law providing for the prevention of begging for the detention, training and employment of beggars and their dependents in certified institutions and for the custody, trial and punishment of beggar offenders in the State of Telangana.

Act number

Act 12 of 1977

Year

1977

Enacted on

30-04-1977

In force from

30 April 1977

Jurisdiction

Telangana State Act

Subjects

Criminal Law, Social Welfare

Read the full text of Telangana Prevention of Begging Act, 1977 section by section on LawLens.

Official source: India Code