Telangana Prevention of Dangerous Activities of Communal Offenders Act, 1984
An Act to provide for preventive detention of Communal offenders for preventing their dangerous activities prejudicial to the maintenance of Public order and matters connected therewith or incidental thereto.
- Act number
- Act 30 of 1984
- Year
- 1984
- Enacted on
- 20-09-1984
- In force from
- 27-01-1984
- Jurisdiction
- Telangana State Act
- Subjects
- Defence And National Security
Read the full text of Telangana Prevention of Dangerous Activities of Communal Offenders Act, 1984 section by section on LawLens.
Official source: India Code