Telangana Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997
An Act to provide for the Prevention of Disfigurement by Objectionable or unauthorised Advertisements of Places Open to Public view and for the Prohibition of Printing, Publishing and Display of Obscene Posters relating to Cinemas and for matters connected therewith or incidental thereto.
- Act number
- Act 28 of 1997
- Year
- 1997
- Enacted on
- 17-11-1997
- In force from
- 17 November 1997
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Housing And Urban Development
Read the full text of Telangana Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997 section by section on LawLens.
Official source: India Code