Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956
An Act to provide for the prevention of fragmentation of agricultural holdings and for their consolidation.
- Act number
- Act 40 of 1956
- Year
- 1956
- Enacted on
- 21-09-1956
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture, Land And Property
Read the full text of Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956 section by section on LawLens.
Official source: India Code