Telangana (Prevention of Speculation in Immovable Property) Act, 1954
An Act to prevent speculation in immovable property in the State of Telangana.
- Act number
- Act 8 of 1954
- Year
- 1954
- Enacted on
- 18-04-1954
- In force from
- 1 January 1954
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property
Read the full text of Telangana (Prevention of Speculation in Immovable Property) Act, 1954 section by section on LawLens.
Official source: India Code