Telangana Preventive Detention Act, 1970
An Act to provide for preventive detention in certain cases in the State and matters connected therewith.
- Act number
- Act 1 of 1970
- Year
- 1970
- Enacted on
- 05-03-1970
- In force from
- 01-01-1970
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Preventive Detention Act, 1970 section by section on LawLens.
Official source: India Code