Telangana Prisons Development Board Act, 2001
An Act to provide for the establishment of the Telangana Prisons Development Board for the development of the prison system and for matters connected therewith or incidental thereto.
- Act number
- Act 12 of 2001
- Year
- 2001
- Enacted on
- 13-04-2001
- In force from
- 13 April 2001
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law
Read the full text of Telangana Prisons Development Board Act, 2001 section by section on LawLens.
Official source: India Code