Telangana Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005
An Act to provide for counting of aided service of the Teaching and Non-teaching employees of the Private Aided Educational Institutions in the State for the purposes of fixation of pay, Automatic Advancement Scheme, Career Advancement Scheme and Pension and matters connected therewith or incidental thereto.
- Act number
- Act 37 of 2005
- Year
- 2005
- Enacted on
- 27-10-2005
- In force from
- 10-01-1980
- Jurisdiction
- Telangana State Act
- Subjects
- Education, Labour And Employment
Read the full text of Telangana Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005 section by section on LawLens.
Official source: India Code