Telangana Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988
An Act to regulate the Payment of Grant-in-Aid to the Private Educational Institutions in the State of Telangana.
- Act number
- Act 22 of 1988
- Year
- 1988
- Enacted on
- 28-08-1988
- In force from
- 22-07-1985
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of Telangana Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988 section by section on LawLens.
Official source: India Code