Telangana Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
An Act to regulate the Fixation and Payment of Maintenance Grant to Private Educational Institutions in the State of Telangana and matters connected therewith or incidental thereto.
- Act number
- Act 11 of 1995
- Year
- 1995
- Enacted on
- 10-02-1995
- In force from
- 01-04-1978
- Jurisdiction
- Telangana State Act
- Subjects
- Education, Public Finance
Read the full text of Telangana Private Educational Institutions Maintenance Grant (Regulation) Act, 1995 section by section on LawLens.
Official source: India Code