Telangana Probation of Offenders Act, 1936
An Act to provide for the release on probation of first offenders.
- Act number
- Act 3 of 1937
- Year
- 1937
- Enacted on
- 16-02-1937
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Procedure
Read the full text of Telangana Probation of Offenders Act, 1936 section by section on LawLens.
Official source: India Code