Telangana Prohibition Act, 1995
An Act to introduce prohibition of the sale and consumption of intoxicating liquors in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 17 of 1995
- Year
- 1995
- Enacted on
- 17-02-1995
- In force from
- 17 February 1995
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Administrative Law
Read the full text of Telangana Prohibition Act, 1995 section by section on LawLens.
Official source: India Code