Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
An Act to prohibit absorption of employees of Public Sector Undertakings into Public Service and for matters connected therewith or incidental thereto.
- Act number
- Act 14 of 1997
- Year
- 1997
- Enacted on
- 21-04-1997
- In force from
- 26-11-1996
- Jurisdiction
- Telangana State Act
- Subjects
- Public Service
Read the full text of Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997 section by section on LawLens.
Official source: India Code