Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977

An Act to provide for the prohibition of the slaughter of cows, calves of cows and calves of she-buffaloes and for preservation of certain other animals suitable for milch, breeding, draught or agricultural purposes in the State of Telangana and for matters connected therewith.

Act number

Act 11 of 1977

Year

1977

Enacted on

30-04-1977

In force from

19-12-1976

Jurisdiction

Telangana State Act

Subjects

Animal Welfare

Read the full text of Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977 section by section on LawLens.

Official source: India Code