Telangana Prohibition of Ragging Act, 1997
An Act to Prohibit Ragging in Educational Institutions in the State of Telangana.
- Act number
- Act 26 of 1997
- Year
- 1997
- Enacted on
- 19-08-1997
- In force from
- 04-07-1997
- Jurisdiction
- Telangana State Act
- Subjects
- Education, Criminal Law
Read the full text of Telangana Prohibition of Ragging Act, 1997 section by section on LawLens.
Official source: India Code