Telangana Prohibition of Smoking and Health Protection Act, 2002
An Act to provide for Prohibition of smoking in places of public work or public use and in public service vehicles in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 14 of 2002
- Year
- 2002
- Enacted on
- 02-05-2002
- In force from
- 2 May 2002
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Prohibition of Smoking and Health Protection Act, 2002 section by section on LawLens.
Official source: India Code