Telangana Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012
An Act to provide for the trial of offences committed by persons indulging corrupt practices during implementation of Government Schemes and Programmes including those as brought out by Social Audit and for matters connected therewith or incidental thereto.
- Act number
- Act 3 of 2012
- Year
- 2012
- Enacted on
- 11-04-2012
- In force from
- 19-08-2011
- Jurisdiction
- Telangana State Act
- Subjects
- Money Laundering And Anti Corruption, Criminal Procedure
Read the full text of Telangana Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012 section by section on LawLens.
Official source: India Code