Telangana Public Conveyances Act, 1956
An Act to amend the law relating to the regulation of public conveyances.
- Act number
- Act 39 of 1956
- Year
- 1956
- Enacted on
- 21-09-1956
- In force from
- 21 September 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Telangana Public Conveyances Act, 1956 section by section on LawLens.
Official source: India Code