Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984
An Act to regulate the age of superannuation of persons appointed to public services and posts in connection with the affairs of the State of Telangana.
- Act number
- Act 23 of 1984
- Year
- 1984
- Enacted on
- 20-05-1984
- In force from
- 20 May 1984
- Jurisdiction
- Telangana State Act
- Subjects
- Public Service
Read the full text of Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984 section by section on LawLens.
Official source: India Code