Telangana Public Examinations (Prevention of Malpractice and Unfair means) Act, 1997
An Act to Prevent Malpractices and Unfair Means at or relating to Public Examinations and for matters connected therewith or incidental thereto.
- Act number
- Act 25 of 1997
- Year
- 1997
- Enacted on
- 19-08-1997
- In force from
- 19 August 1997
- Jurisdiction
- Telangana State Act
- Subjects
- Education, Criminal Law
Read the full text of Telangana Public Examinations (Prevention of Malpractice and Unfair means) Act, 1997 section by section on LawLens.
Official source: India Code